Indorama India Private Limited vs Collector Of Stamp Revenue
2023 Latest Caselaw 1423 Cal/2

OD 1

                                  WPO/3281/2022
                                        With
                                 WPA/22339/2022
                        IN THE HIGH COURT AT CALCUTTA
                           Constitutional Writ Jurisdiction
                                  ORIGINAL SIDE


                      INDORAMA INDIA PRIVATE LIMITED
                                   VS
                   COLLECTOR OF STAMP REVENUE, KOLKATA


      BEFORE:
      The Hon'ble JUSTICE SABYASACHI BHATTACHARYYA
      Date: 19th June, 2023.



                                                                          Appearance:
                                                     Mr. Ranjan Bachawat, Sr. Adv.
                                                           Mr. Pawan Sharma, Adv.
                                                          Mr. Kaushik Mandal, Adv.
                                                         Mr. Sarosij Dasgupta, Adv.
                                                         Mr. Bhavesh Garodia, Adv.
                                                                . . .for the petitioner.

                                          Mr. S.N. Mookherji, Ld. Advocate General.
                                                             Mr. T.M. Siddiqui, Adv.
                                                          Mr. Ayan Banerjee, Adv.
                                                              Mr. Yash Singhi, Adv.
                                                               . . .for the respondent

The Court: Heard learned counsel for the parties.

Judgment is reserved.

(SABYASACHI BHATTACHARYYA, J.)

SP/