Tata Capital Financial Services ... vs Allied Tarding Co. And Ors
2023 Latest Caselaw 1407 Cal/2

OD-26
                                    ORDER SHEET

                                     EC/47/2023

                         IN THE HIGH COURT AT CALCUTTA
                          Ordinary Original Civil Jurisdiction
                                   ORIGINAL SIDE

                     TATA CAPITAL FINANCIAL SERVICES LTD.
                                     Versus
                         ALLIED TARDING CO. AND ORS.


   BEFORE:
   The Hon'ble JUSTICE MOUSHUMI BHATTACHARYA

Date : 16th June, 2023.

Appearance:

Ms. Archana Chowdhary, Adv.

...for the petitioner

Mr. Tanmoy Sett, Adv.

Mr. Sayan Kanjilal, Adv. Mr. Kaustav Shome, Adv.

...for the judgment-debtors

The Court: Affidavit of service is kept on record.

Learned counsel appearing for the judgment-debtors seeks two weeks'

time to file affidavit of assets.

List this matter on 7th July, 2023.

This is the first extension of time taken on behalf of the judgment-

debtors.

(MOUSHUMI BHATTACHARYA, J.)

R.Bhar