Srei Equipment Finance Limited vs Rachna Jaiswal And Anr
2023 Latest Caselaw 1399 Cal/2

OD-25
                                   ORDER SHEET

                                    EC/212/2022

                        IN THE HIGH COURT AT CALCUTTA
                         Ordinary Original Civil Jurisdiction
                                  ORIGINAL SIDE

                        SREI EQUIPMENT FINANCE LIMITED
                                    Versus
                           RACHNA JAISWAL AND ANR.


   BEFORE:
   The Hon'ble JUSTICE MOUSHUMI BHATTACHARYA

Date : 16th June, 2023.

Appearance:

Mr. Swatarup Banerjee, Adv.

Ms. Archana Chowdhary, Adv.

Ms. Shahina Haque, Adv.

Mr. Raushan Kumar Roy, Adv.

The Court: The judgment-debtor no.1 has been examined in Court today.

List this matter on 14th July, 2023.

The judgment-debtor no.1 shall get copies of the bank accounts

mentioned in paragraph 8 of the affidavit of assets affirmed on 14th December,

2022 and the bank statements for the last five years in respect of those five

accounts. The judgment-debtor no.1 shall also get a copy of the life endowment

policy mentioned in sub-paragraph(c) of paragraph 8. Copies of all these

documents shall be produced on the returnable date.

(MOUSHUMI BHATTACHARYA, J.)

R.Bhar