Citation : 2023 Latest Caselaw 1383 Cal/2
Judgement Date : 13 June, 2023
OCD-43
ORDER SHEET
EC/22/2023
IN THE HIGH COURT AT CALCUTTA
Ordinary Original Civil Jurisdiction
ORIGINAL SIDE
(Commercial Division)
SAURABH MUKLANIA
Versus
NATINOAL JUTE MANUFACTURERS CORPORATION LTD
BEFORE:
The Hon'ble JUSTICE MOUSHUMI BHATTACHARYA
Date : 13th June, 2023.
Appearance:
Mr. Anuj Singh, Adv.
Mr. Saptarshi Mukherjee, Adv. Mr. Tirthankar Nandi, Adv.
The Court: Adjournment is prayed for on behalf of the counsel appearing
for the judgment-debtor.
List this matter tomorrow i.e, 14th June, 2023.
(MOUSHUMI BHATTACHARYA, J.)
sg.
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