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Darkwell Suppliers Private ... vs K.L. Commercial (P) Limited
2023 Latest Caselaw 1378 Cal/2

Citation : 2023 Latest Caselaw 1378 Cal/2
Judgement Date : 13 June, 2023

Calcutta High Court
Darkwell Suppliers Private ... vs K.L. Commercial (P) Limited on 13 June, 2023
OD-21
                          IN THE HIGH COURT AT CALCUTTA
                        ORDINARY ORIGINAL CIVIL JURISDICTION
                                   ORIGINAL SIDE



                                       EC/128/2017


                        DARKWELL SUPPLIERS PRIVATE LIMITED
                                       VS
                            K.L. COMMERCIAL (P) LIMITED


BEFORE:
The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date : 13th June, 2023 Appearance:

Mr. D. Basu Mallick, Adv.

Mr. A. Sen, Adv.

Mr. S. Das, Adv.

Ms. S. Chakraborty, Adv.

Mr. Saunak Sengupta, Adv. Ms. Mandeep Kaur, Adv.

The Court:- At the instance of the parties, let this matter appear on 4 July,

2023.

It is submitted on behalf of the judgment debtor that they have complied

with the order dated 18 May, 2023 and the concerned share certificates have been

deposited with the Registrar, Original Side of this Court.

(RAVI KRISHAN KAPUR, J.)

SK.

 
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