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Mjunction Services Ltd vs Bijoy Kumar Gupta
2023 Latest Caselaw 1373 Cal/2

Citation : 2023 Latest Caselaw 1373 Cal/2
Judgement Date : 13 June, 2023

Calcutta High Court
Mjunction Services Ltd vs Bijoy Kumar Gupta on 13 June, 2023
OD-14
                        IN THE HIGH COURT AT CALCUTTA
                      ORDINARY ORIGINAL CIVIL JURISDICTION
                                 ORIGINAL SIDE



                                     EC/230/2015


                             MJUNCTION SERVICES LTD.
                                       VS
                               BIJOY KUMAR GUPTA


BEFORE:
The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date : 13th June, 2023 Appearance:

Mr. S. Ghosh, Adv.

Ms. S. Chatterjee, Adv.

Mr. Malay Kr. Seal, Adv.

Mr. Farhan Ghaffar, Adv.

Ms. P. Das, Adv.

The Court:- At the instance of the decree holder, let this matter appear in

the Monthly List of August, 2023.

It is submitted on behalf of the judgment debtor that in terms of the earlier

order of Court, the decreetal amount are being paid regularly.

(RAVI KRISHAN KAPUR, J.)

SK.

 
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