J.K. Engineering Private Limited vs Ane Industries Pvt Ltd
2023 Latest Caselaw 1369 Cal/2

ODC-8
                          IN THE HIGH COURT AT CALCUTTA
                        ORDINARY ORIGINAL CIVIL JURISDICTION
                                   ORIGINAL SIDE
                               [COMMERCIAL DIVISION]


                                        EC/247/2023


                           J.K. ENGINEERING PRIVATE LIMITED
                                           VS
                                 ANE INDUSTRIES PVT LTD.


BEFORE:
The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date : 13th June, 2023 Appearance:

Mr. Ishaan Saha, Adv.

Mr. S. R. Kakania, Adv.

Mr. K. Sharma, Adv.

Mr. N. Das, Adv.

The Court:- This is an application for execution of a decree dated 7

February, 2019. The judgment debtor remains unrepresented. The decree-holder

is directed to serve a notice on the judgment debtor and the Advocate appearing

on their behalf.

Let this matter appear on 22 June, 2023.

The decree holder is directed to file an Affidavit of Service on the returnable

date.

(RAVI KRISHAN KAPUR, J.)

SK.