J. H. Industrial Corporation vs Vijendra Kumar Goel
2023 Latest Caselaw 1366 Cal/2

OD-17
                        IN THE HIGH COURT AT CALCUTTA
                      ORDINARY ORIGINAL CIVIL JURISDICTION
                                 ORIGINAL SIDE



                                     EC/507/2016


                           J. H. INDUSTRIAL CORPORATION
                                         VS
                               VIJENDRA KUMAR GOEL


BEFORE:
The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date : 13th June, 2023 Appearance:

Mr. Aditya Sarkar, Adv.

The Court:- The judgment debtor is directed to be personally present on 14

June, 2023 at 10.30 a.m.

It is made clear that in default of appearance appropriate order of issuance

of warrant of arrest would be passed against the judgment debtor.

Let this matter appear as a 'Specially Fixed Matter' on 14 June, 2023.

(RAVI KRISHAN KAPUR, J.)

SK.