Poonawalla Housing Finance ... vs Saunria Agarwal And Ors
2023 Latest Caselaw 1340 Cal/2

OD-20
                                    ORDER SHEET

                                    EC/298/2020

                         IN THE HIGH COURT AT CALCUTTA
                          Ordinary Original Civil Jurisdiction
                                   ORIGINAL SIDE

                    POONAWALLA HOUSING FINANCE LIMITED
                                  Versus
                        SAUNRIA AGARWAL AND ORS.


   BEFORE:
   The Hon'ble JUSTICE MOUSHUMI BHATTACHARYA

Date : 9th June, 2023.

Appearance:

Mr. K.K. Pandey, Adv.

...for the award-holder

Mr. Soumyadeep Bhattacharjee, Adv.

...for the judgment-debtors

The Court: The Advocate-on-Record of the petitioner submits that

instructions are awaited whether a fresh execution petition is required to be

filed in the circumstances.

List this matter after four weeks, as prayed for.

(MOUSHUMI BHATTACHARYA, J.)

R.Bhar