Suresh Kumar Jain & Ors vs Madanlal Jain & Ors
2023 Latest Caselaw 1328 Cal/2

OD-9
                                   ORDER SHEET

                                 IA NO. GA/11/2021
                                         In
                                    EC/873/2015

                        IN THE HIGH COURT AT CALCUTTA
                         Ordinary Original Civil Jurisdiction
                                  ORIGINAL SIDE

                            SURESH KUMAR JAIN & ORS
                                      VS
                              MADANLAL JAIN & ORS


   BEFORE:
   The Hon'ble JUSTICE SHEKHAR B. SARAF

Date : 9th June, 2023 Appearance:

Mr. D.N. Sharma, Adv.

...for the judgment-debtor

The Court: None appears on behalf of the petitioner in this matter.

It appears that the petitioner is no longer interested in pursuing this

matter.

Accordingly, the matter is dismissed for default.

(SHEKHAR B. SARAF, J.)

R.Bhar