Tuesday, 19, May, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

Gloster Limited vs Mcleod Russel India Limited
2023 Latest Caselaw 1325 Cal/2

Citation : 2023 Latest Caselaw 1325 Cal/2
Judgement Date : 9 June, 2023

Calcutta High Court
Gloster Limited vs Mcleod Russel India Limited on 9 June, 2023
OD-21
                         IN THE HIGH COURT AT CALCUTTA
                         Ordinary Original Civil Jurisdiction
                                  ORIGINAL SIDE


                                    EC/357/2022

                              GLOSTER LIMITED
                                    VS
                         MCLEOD RUSSEL INDIA LIMITED


BEFORE:
The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date : 9th June, 2023 Appearance:

Mr. Sakya Sen, Adv.

Mr. Srinjoy Bhattacharya, Adv.

The Court:- It is submitted on behalf of the judgment debtor that the

outstanding decretal dues payable to the decree holder shall be paid within the

course of the day.

The decree holder is represented.

Mr. Sen, Advocate appearing on behalf of the decree holder seeks for time

to take instructions in the matter.

At the instance of the parties, let this matter appear on 14th June, 2023.

(RAVI KRISHAN KAPUR, J.) D.Ghosh

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : IJJ

 

LatestLaws Partner Event : MAIMS

 
 
Latestlaws Newsletter