M/S. Cholamandalam Investment ... vs Bakkar Ali Mallick And Anr
2023 Latest Caselaw 1315 Cal/2

OCD-43
                                 ORDER SHEET
                                 EC/103/2023

                       IN THE HIGH COURT AT CALCUTTA
                        Ordinary Original Civil Jurisdiction
                                 ORIGINAL SIDE
                              (Commercial Division)

  M/S. CHOLAMANDALAM INVESTMENT AND FINANCE COMPANY LIMITED
                             VS
                 BAKKAR ALI MALLICK AND ANR.

      BEFORE:
      The Hon'ble JUSTICE MOUSHUMI BHATTACHARYA

Date : 8th June, 2023

Appearance:

Mr. Ranjit Singh, Adv.

Ms. Pooja Sett Chakraborty, Adv.

The Court: Learned counsel appearing for the petitioner submits that the

order passed by a learned Single Judge of this Court on 2nd March, 2023 for

filing of affidavits of assets was served on the judgment-debtors on 20th March,

2023.

The judgment-debtors are not represented.

Since substantial time has elapsed, the petitioner is directed to

communicate this order as well as the order dated 2nd March, 2023 on the

judgment-debtors for a final opportunity to comply with the said orders.

List this matter after five weeks, as prayed for. Service to be effected

again in the meantime.

(MOUSHUMI BHATTACHARYA, J.)

bp.