M/S Satabdi Monolithics ... vs M/S Royson'S Refractories ...
2023 Latest Caselaw 1313 Cal/2

OCD-35
                                 ORDER SHEET
                                  EC/65/2023
                       IN THE HIGH COURT AT CALCUTTA
                        Ordinary Original Civil Jurisdiction
                                 ORIGINAL SIDE
                              (Commercial Division)

         M/S SATABDI MONOLITHICS INDUSTRIES PRIVATE LIMITED
                                VS
             M/S ROYSON'S REFRACTORIES PRIVATE LIMITED

   BEFORE:
   The Hon'ble JUSTICE MOUSHUMI BHATTACHARYA

Date : 8th June, 2023

Appearance:

Mr. Mohit Gupta, Adv.

Mr. A. Chakraborty, Adv.

The Court: The advocate-on-record of the petitioner submits that the

order dated 16th February, 2023 was served on the judgement debtors on 22nd

February, 2023. By the said order, the judgement debtors were directed to file

the affidavit of assets.

Since substantial time has passed since then, the petitioner shall

communicate this order as well as the order of 16th February, 2023 once again

on the judgment debtors.

List this matter after ten days as prayed for.

(MOUSHUMI BHATTACHARYA, J.)

S.De