M/S Cholamandalam Investment And ... vs Hari Sankar Tiwari And Anr
2023 Latest Caselaw 1307 Cal/2

OCD-31
                                ORDER SHEET
                                 EC/465/2022
                      IN THE HIGH COURT AT CALCUTTA
                       Ordinary Original Civil Jurisdiction
                                ORIGINAL SIDE
                             (Commercial Division)

         M/S CHOLAMANDALAM INVESTMENT AND FINANCE CO LTD
                                VS
                    HARI SANKAR TIWARI AND ANR

   BEFORE:
   The Hon'ble JUSTICE MOUSHUMI BHATTACHARYA

Date : 8th June, 2023

Appearance:

Mr. Pratip Mukherjee, Adv.

Mr. Ranjit Singh, Adv.

Mrs. Pooja Sett Chakraborty, Adv.

The Court: The report of the department dated 16th February, 2023

indicates that "Item Returned. Addressee left without intimation".

The advocate on record of the petitioner seeks to make a second attempt

to serve the judgment debtors.

List this matter after three weeks as prayed for.

(MOUSHUMI BHATTACHARYA, J.)

S.De