M/S. Cholamandalam Investment ... vs Manik Sarkar And Anr
2023 Latest Caselaw 1289 Cal/2

OCD-14
                                  ORDER SHEET

                                  EC/461/2022

                       IN THE HIGH COURT AT CALCUTTA
                        Ordinary Original Civil Jurisdiction
                                 ORIGINAL SIDE
                              (Commercial Division)


         M/S. CHOLAMANDALAM INVESTMENT AND FINANCE CO. LTD.
                                VS
                       MANIK SARKAR AND ANR.


      BEFORE:
      The Hon'ble JUSTICE MOUSHUMI BHATTACHARYA

Date : 7th June, 2023

Appearance:

Ms. Tutul Das Singh, Adv.

Mr. Ranjit Singh, Adv.

Ms. Pooja Sett Chakraborty, Adv.

The Court: According to learned counsel appearing for the petitioner,

the order passed by a learned Single Judge of this Court dated 22nd February,

2023 directing the award-debtors to file their affidavits of assets was served on

the award-debtors on 1st March, 2023. The award-debtors have, however, not

complied with the said order.

List this matter after three weeks.

This order as well as the order dated 22nd February, 2023 shall be

communicated on the judgment-debtors once again in the meantime.

(MOUSHUMI BHATTACHARYA, J.)

kc.