Citation : 2023 Latest Caselaw 1283 Cal/2
Judgement Date : 7 June, 2023
OCD-27
EC/100/2023 IN THE HIGH COURT AT CALCUTTA Ordinary Original Civil Jurisdiction ORIGINAL SIDE (COMMERCIAL DIVISION)
KOTAK MAHINDRA BANK LIMITED VERSUS SHANKAR AND ANR.
BEFORE The Hon'ble Justice MOUSHUMI BHATTACHARYA Date: 7TH JUNE, 2023 APPEARANCE Ms. Shrayashee Das, Advocate Ms. Ranjana Ghosh, Advocate ....for the award--holder
The Court: The report of the Registrar, Original Side dated 5th
June, 2023 pursuant to an order passed by a learned Single Judge of this
Court on 1st March, 2023 indicates that the item was delivered on 19th
March, 2023.
Since substantial time has passed since the item was delivered
on the judgment-debtors, the award-holder is directed to serve the
necessary material including the order passed by this Court on the award-
debtor once again.
List this matter after eight weeks, as prayed for.
(MOUSHUMI BHATTACHARYA, J.) akg/
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