Aditya Birla Finance Limited vs Jdb It Computers Pvt. Ltd. And Anr
2023 Latest Caselaw 1281 Cal/2

                                                                        OCD-33

                               EC/280/2023
                    IN THE HIGH COURT AT CALCUTTA
                     Ordinary Original Civil Jurisdiction
                              ORIGINAL SIDE
                         (COMMERCIAL DIVISION)

                     ADITYA BIRLA FINANCE LIMITED
                                VERSUS
                  JDB IT COMPUTERS PVT. LTD. AND ANR.

BEFORE
The Hon'ble Justice MOUSHUMI BHATTACHARYA
Date: 7TH JUNE, 2023
                                                                  APPEARANCE
                                                   Mrs. Tutual Das Singh, Advocate
                                                         Mr. Ranjit Singh, Advocate
                                              Ms. Pooja Sett Chakraborty, Advocate
                                                            ....for the award--holder



           The Court: The execution case relates to an arbitral award dated

12th February, 2022. The award-holder is, hence, directed to serve a copy of

the    petition    containing    the     Tabular      Statement        on      the

respondents/judgment-debtors.

List this matter after four weeks, as prayed for.

(MOUSHUMI BHATTACHARYA, J.) akg/