M/S. Cholamandalam Investment ... vs Aksilesh Pandit And Anr
2023 Latest Caselaw 1267 Cal/2

OCD-19
                                   ORDER SHEET
                                    EC/77/2023
                         IN THE HIGH COURT AT CALCUTTA
                          Ordinary Original Civil Jurisdiction
                                   ORIGINAL SIDE
                                (Commercial Division)

  M/S. CHOLAMANDALAM INVESTMENT AND FINANCE COMPANY LIMITED
                              VS
                   AKSILESH PANDIT AND ANR.


      BEFORE:
      The Hon'ble JUSTICE MOUSHUMI BHATTACHARYA

Date : 6th June, 2023 Appearance:

Mr. Pratip Mukherjee, Adv.

Mr. Ranjit Singh, Adv.

Ms. Pooja Chakraborty, Adv.

..for the petitioner

The Court: Learned counsel appearing for the petitioner submits that

the order passed by a learned Single Judge on 28th February, 2023 was served

on the award-debtors on 23rd March, 2023. By the said order, the award-

debtors were directed to provide the whereabouts of the vehicle to the petitioner

within 14 weeks from the date of the order. Counsel submits that the award-

debtors have not complied with the direction.

Since the order was served on the judgment-debtors in March, 2023,

the judgment-debtors shall be given a final opportunity to comply with the

direction.

List this matter after four weeks, as prayed for.

(MOUSHUMI BHATTACHARYA, J.)

bp.