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Sudhir Halder vs Kalidas Paul & Ors
2023 Latest Caselaw 4415 Cal

Citation : 2023 Latest Caselaw 4415 Cal
Judgement Date : 20 July, 2023

Calcutta High Court (Appellete Side)
Sudhir Halder vs Kalidas Paul & Ors on 20 July, 2023

20.7.2023 ct. 236 sk,sl. 14

C.O. 2336 of 2012

Sudhir Halder-vs-Kalidas Paul & Ors.

Mr. Atarup Banerjee Mr. Bapin Baidya Mr. Rajdeep Pramanick ...for the petitioners.

Mr. Gopal Ghosh Mr. L. Bhattacharya ...for the opposite parties.

Heard Mr. Ghosh and Mr. Bapin Baidya, learned

counsel representing the parties.

Hearing is concluded and judgment is reserved.

(Siddhartha Roy Chowdhury, J)

 
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