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Rup vs State Of West Bengal & Anr
2023 Latest Caselaw 4374 Cal

Citation : 2023 Latest Caselaw 4374 Cal
Judgement Date : 19 July, 2023

Calcutta High Court (Appellete Side)
Rup vs State Of West Bengal & Anr on 19 July, 2023
02    19.07.
       2023                         CRA (SB) 2 of 2023
 Ct

Bandana Mondal Naskar rup versus State of West Bengal & Anr.

Mr. Asimes Goswami, Ms. Priyanka Dutta. ... for the appellant.

Mr. Abhra Mukherjee, Mr. Dipankar Mahata.

... for the State.

Heard learned advocates appearing on behalf of the parties

to this appeal.

Judgment reserved.

(Bibhas Ranjan De, J.)

 
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