Mira Maity & Anr vs Ct-08 State Of West Bengal
2023 Latest Caselaw 4239 Cal

Citation : 2023 Latest Caselaw 4239 Cal
Judgement Date : 14 July, 2023

Calcutta High Court (Appellete Side)

Mira Maity & Anr vs Ct-08 State Of West Bengal on 14 July, 2023

03      14.7.2023                FA 140 of 2015
to
10
                                  Mira Maity & Anr.
                                         Vs.
Ct-08                           State of West Bengal
                                         with
                                COT 31 of 2023

                           The State of West Bengal & Anr.
ar                                       Vs.
                                 Sarala Maity & Ors.
                                         with
                                COT 32 of 2023

                           The State of West Bengal & Anr.
                                         Vs.
                             Lakshmi Kanta Maity & Ors.
                                         with
                                COT 33 of 2023

                           The State of West Bengal & Anr.
                                         Vs.
                                 Sarala Maity & Ors.
                                         with
                                COT 34 of 2023

                           The State of West Bengal & Anr.
                                         Vs.
                                  Mira Maity & Ors.
                                         with
                                FA 141 of 2015

                            Smt. Radha Rani Maity & Ors.
                                         Vs.
                                State of West Bengal
                                         with
                                FA 142 of 2015

                                 Sarala Maity & Anr.
                                         Vs.
                                State of West Bengal
                                         with
                                FA 143 of 2015

                                 Sarala Maity & Anr.
                                         Vs.
                                State of West Bengal


                    Mr. Sourav Kumar Mukherjee
                    Mr. Kaushik Chowdhury
                    Ms. Soumyadipa Kanu
                    Ms. Sahana Pal
                    Mr. Ishan Bhattacharya
                               ... For the Appellants in
                        2




                       FA140 of 2015,FA 141 of 2015
                       FA142 of 2015,FA 143 of 2015 &
                       for the respondents in

COT 31 of 2023,COT 32 of 2023 COT 33 of 2023,COT 34 of 2023

Mr. Soumitra Bandyopadhyay Mr. Priyabrata Batabyal ... For the Appellants in COT 31 of 2023,COT 32 of 2023 COT 33 of 2023,COT 34 of 2023 & for the respondents in FA140 of 2015,FA 141 of 2015 FA142 of 2015,FA 143 of 2015

Revised calculations filed by the parties are taken on record.

Hearing is concluded and judgment is reserved.

(Uday Kumar,J.) (Soumen Sen, J.)