Hdb Financial Services Limited vs Lalit Narayan Pandey
2023 Latest Caselaw 4198 Cal

13.07.2023 KC(8)

F.M.A.T. (ARBAWARD) 47 of 2022 HDB Financial Services Limited

-versus-

Lalit Narayan Pandey With CAN 1 of 2022 With CAN 2 of 2022

Mr. Pratip Mukherjee, Mr. Sayak Ranjan Ganguly, Ms. Srijani Ghosh......................For the appellant.

As the impugned judgment and order has been

delivered by one of us (*Biswaroop Chowdhury, J.), we

release the appeal and the connected applications from

our list.

Let the file be placed before the Hon'ble the Chief

Justice for an administrative order at his lordship's

convenience.

(I.P. MUKERJI, J.)

(BISWAROOP CHOWDHURY, J.)