Rabi Lochan Ghosh vs Paschim Banga Gramin Bank & Ors
2023 Latest Caselaw 4137 Cal

Citation : 2023 Latest Caselaw 4137 Cal
Judgement Date : 5 July, 2023

Calcutta High Court (Appellete Side)

Rabi Lochan Ghosh vs Paschim Banga Gramin Bank & Ors on 5 July, 2023

05.07.2023
Item No.02
Court No.237
Avijit Mitra
                            WPA 10127 of 2019


                             Rabi Lochan Ghosh
                                 -versus-
                           Paschim Banga Gramin Bank & ors.


                          Mr. Debabrata Saha Roy,
                          Mr. Indranath Mitra,
                          Mr. Subhankar Das,
                          Mr. Neil Basu
                                                  ....for the petitioner
                          Mr. Baidurya Ghoshal
                                      ....for the respondent no.1

Mr. Mitra, learned advocate appearing for the

petitioner and Mr. Ghoshal, learned advocate appearing for

the respondent no.1 have concluded their arguments.

Judgment reserved.

(Partha Sarathi Chatterjee, J.)

Download the LatestLaws.com Mobile App