Gita Devi Agarwal & Anr vs Conflux Solutions Pvt. Ltd
2023 Latest Caselaw 1757 Cal/2

OD-8

                      IN THE HIGH COURT AT CALCUTTA
                       Ordinary Original Civil Jurisdiction
                                ORIGINAL SIDE


                                 EC/183/2010


                        GITA DEVI AGARWAL & ANR.
                                   VS
                       CONFLUX SOLUTIONS PVT. LTD.


BEFORE:
The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date : 28th July, 2023 Appearance:

Mr. A.P. Agarwalla, Adv.

Mr. Partha Sarathi Das, Adv.

Mr. Sidhartha Sharma, Adv.

Ms. S. Basu, Adv.

...for the judgment-debtor

The Court:- It is submitted on behalf of the parties that there are

negotiations for settlement between the parties.

In such circumstances, let this matter appear on 23 August, 2023.

In the meantime, the parties are directed to file the Terms of Settlement

on or before the returnable date.

(RAVI KRISHAN KAPUR, J.) SK.