Srei Equipment Finance Limited vs Rachna Jaiswal And Anr
2023 Latest Caselaw 1755 Cal/2

OD-67
                                ORDER SHEET

                                 EC/212/2022

                      IN THE HIGH COURT AT CALCUTTA
                       Ordinary Original Civil Jurisdiction
                                ORIGINAL SIDE

                     SREI EQUIPMENT FINANCE LIMITED
                                 Versus
                        RACHNA JAISWAL AND ANR.


      BEFORE:
      The Hon'ble JUSTICE MOUSHUMI BHATTACHARYA

Date : 28th July, 2023.

Appearance:

Mr. Swatarup Banerjee, Adv. Ms. Archana Chowdhary, Adv.

Ms. Shahina Haque, Adv. Mr. Supratic Roy, Adv.

Mr. Raushan Kumar Roy, Adv.

The Court: The examination of the witness representing the judgment-

debtor no.2 will continue on 11th August, 2023.

(MOUSHUMI BHATTACHARYA, J.)

bp.