By Its Karta Shanti Kumar Surana vs Pankaj Shah
2023 Latest Caselaw 1750 Cal/2

OD-60

                                 ORDER SHEET

                      IN THE HIGH COURT AT CALCUTTA
                       Ordinary Original Civil Jurisdiction
                                ORIGINAL SIDE

                                 EC/285/2018

                       S.K. SURANA (HUF) REPRESTED
                    BY ITS KARTA SHANTI KUMAR SURANA
                                    VS
                               PANKAJ SHAH



BEFORE:
The Hon'ble JUSTICE MOUSHUMI BHATTACHARYA

Date : 28th July, 2023.

Appearance:

Mr. Jai Surana, Adv.

Mr. Tamoghna Saha, Adv.

...for the decree-holder

Mr. Prantik Garai, Adv.

...for the judgment-debtor

The Court: Learned counsel appearing for the judgment-debtor who was

due to depose in Court today submits that the judgment-debtor is not well.

List this matter on 4th August, 2023 under the same heading.

(MOUSHUMI BHATTACHARYA, J.)

T.O.

A.R.(C.R.)