Suchhanda Ganguly And Ors vs The Hon'Ble The Chief Justice
2023 Latest Caselaw 1744 Cal/2

OD-1

                      IN THE HIGH COURT AT CALCUTTA
                     CONSTITUTIONAL WRIT JURISDICTION
                                 ORIGINAL SIDE

                             WPO 1238 OF 2023
                             IN THE MATTR OF:
                        SUCHHANDA GANGULY AND ORS.
                                     VS
                       THE HON'BLE THE CHIEF JUSTICE
                      HIGH COURT AT CALCUTTA AND ORS.



BEFORE:
The Hon'ble JUSTICE LAPITA BANERJI
Date : 28th July, 2023.
                                                                         Appearance:
                                          Mr. Partha Sarathi Bhattacharyya, Sr. Adv.
                                                         Mr. Dhruba Ghosh, Sr. Adv.
                                                          Mr. Anand Farmania, Adv.
                                                             Mr. Rohit Banerjee, Adv.
                                                       Mr. Raju Bhattacharyya, Adv.
                                                             Mr. Arunava Maity, Adv.
                                                        Mr. Pujan Kumar Maity, Adv.
                                                                       For petitioners
                                                              Mr. Jaydip Kar, Sr.Adv.
                                                      Mr. Siddhartha Banerjee, Adv.
                                                       For High Court Administration


       The Court : It was submitted by Mr. Kar that the respondent no.1 is

neither a necessary nor a proper party to the present writ petition. Accordingly,

the name of the respondent no.1 should be deleted from the array of parties.

The prayer is considered and allowed. Accordingly, name of the respondent

no.1 be deleted. Let this order be incorporated in the judgment and order dated

July 14, 2023.

All parties are to act on a server copy of this order as downloaded from the

official website of this Hon'ble Court.

(LAPITA BANERJI, J.)

sb/