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Dr. Prafulla Rajaram Hede vs Srei Equipment Finance Limited
2023 Latest Caselaw 1712 Cal/2

Citation : 2023 Latest Caselaw 1712 Cal/2
Judgement Date : 27 July, 2023

Calcutta High Court
Dr. Prafulla Rajaram Hede vs Srei Equipment Finance Limited on 27 July, 2023
OCD-19

                                  ORDER SHEET

                                IA NO. GA/1/2023
                                        In
                                  APO/49/2023

                      IN THE HIGH COURT AT CALCUTTA
                          Civil Appellate Jurisdiction
                                ORIGINAL SIDE
                            (Commercial Division)


                        DR. PRAFULLA RAJARAM HEDE
                                    VS
                      SREI EQUIPMENT FINANCE LIMITED


  BEFORE:
  The Hon'ble JUSTICE MOUSHUMI BHATTACHARYA
  Date : 27th July, 2023


                                                                     Appearance:
                                                           Mr. Asif Hossain, Adv.
                                                               Mr. A.K. Rai, Adv.
                                                               ...for the petitioner

                                                     Mr. Swatarup Banerjee, Ádv.
                                                      Ms. Akansha Chopra, Adv.
                                                          Ms. Debarati Das, Adv.
                                                             ...for the respondent

The Court: This is an appeal filed from an order passed by the Arbitral

Tribunal on 4th February, 2023.

By the impugned order, the learned Arbitrator directed the Receiver to

sell the machinery which the Receiver was in physical possession of and for the

sale proceeds to be kept separately in an interest bearing account subject to

filing adjudication in the arbitration.

Learned counsel appearing for the appellant and the respondent/

claimant in the arbitration have made their respective submissions.

List this matter tomorrow, i.e., on 28th July, 2023 under the heading "For

Judgment".

The petitioner's supplementary affidavit is kept on record.

(MOUSHUMI BHATTACHARYA, J.)

sg.

 
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