J. H. Industrial Corporation vs Vijendra Kumar Goel
2023 Latest Caselaw 1711 Cal/2

OD-5

                       IN THE HIGH COURT AT CALCUTTA
                        Ordinary Original Civil Jurisdiction
                                 ORIGINAL SIDE

                                  EC/507/2016

                        J. H. INDUSTRIAL CORPORATION
                                      VS
                            VIJENDRA KUMAR GOEL

BEFORE:
The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date : 27th July, 2023.

Appearance:

Mr. Sourojit Dasgupta, Adv. Mr. S. G. Nuskara, Adv. ...for the decree-holder

Mr. Basabraj Chakraborty, Adv.

Mr. S. Chaudhuri, Adv. ...for the judgment-debtor

The Court:- At the instance of the award-holder, let this matter appear

on 1st August, 2023.

(RAVI KRISHAN KAPUR, J.)

S.Bag