Avishek Sarkar vs The State Of West Bengal And Ors
2023 Latest Caselaw 1710 Cal/2

  OD-1

                               WPO/487/2021

                     IN THE HIGH COURT AT CALCUTTA
                   Constitutional Writ Jurisdiction
                             ORIGINAL SIDE


                                    AVISHEK SARKAR

                                      -Versus-

                                    THE STATE OF WEST BENGAL AND ORS.

BEFORE
The Hon'ble Justice PARTHA SARATHI CHATTERJEE
Date: 27th July, 2023

                                                              APPEARANCE:
                                           Mr. Indranil Chakraborty, Adv.
                                                   Mr. Apurba Ghosh, Adv.
                                                  Ms. Esha Banerjee, Adv.
                                                   ...for the petitioner.

                                               Mr. Soumya Majumdar, Adv.
                                                  Ms. Sharmila Das, adv.
                                                  ...for the respondent.

The Court: Mr. Chakraborty, learned counsel assisted

by Mr. Apurba Ghosh and Ms. Esha Banerjee, learned advocates

appearing for the petitioner and Mr. Majumdar, learned counsel

assisted by Ms. Sharmila Das, learned advocate for the

respondents have concluded their arguments.

Judgment reserved.

(PARTHA SARATHI CHATTERJEE, J.)

A.Sadhukhan