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Hdfc Bank vs Calcom Commercial Pvt. Ltd. & Anr
2023 Latest Caselaw 1689 Cal/2

Citation : 2023 Latest Caselaw 1689 Cal/2
Judgement Date : 25 July, 2023

Calcutta High Court
Hdfc Bank vs Calcom Commercial Pvt. Ltd. & Anr on 25 July, 2023
OD-27

                        IN THE HIGH COURT AT CALCUTTA
                        Ordinary Original Civil Jurisdiction
                                 ORIGINAL SIDE


                                 EC/186/2014
                    IA NO: GA/2/2014(Old No:GA/3389/2014),
                        GA/3/2015(Old No:GA/2613/2015),
                        GA/4/2017(Old No:GA/913/2017)

                              HDFC BANK
                                 VS
                    CALCOM COMMERCIAL PVT. LTD. & ANR.


BEFORE:
The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date : 25th July, 2023

The Court:- The award holder prays for an adjournment.

Let this matter appear on 21st August, 2023.

In the meantime, the award holder is directed to serve a notice on the

judgment debtors and the Advocates appearing on their behalf informing them of

the returnable date.

The Legal Manager (Head) of the award holder is also directed to be

represented on the returnable date.

(RAVI KRISHAN KAPUR, J.)

D.Ghosh

 
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