Npr Finance Limited vs Sanjay Khemani
2023 Latest Caselaw 1674 Cal/2

OD-68-69
                      IN THE HIGH COURT AT CALCUTTA
                       Ordinary Original Civil Jurisdiction
                                ORIGINAL SIDE

                               EC/1071/2015
                   IA NO: GA/1/2016(Old No:GA/3661/2016)

                            NPR FINANCE LIMITED
                                    VS
                              SANJAY KHEMANI

                                EC/1072/2015

                      RANI LEASING & FINANCE LIMITED
                                    VS
                             SANJAY KHEMANI


BEFORE:
The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date : 25th July, 2023.

Appearance:

Mr. Reetobrota Mitra, Adv.

Mr. Utpal Bose, Sr. Adv.

Mr. Debdut Mookherjee, Adv.

Mr. Vivek Basu, Adv.

Mr. Meghajit Mukherjee, Adv.

The Court:- At the instance of the judgment-debtor, let these matters

appear on 10th August, 2023 under the heading "For Examination of the

Judgement-Debtors".

As submitted by the judgment-debtor and without prejudice to the

rights and contentions, the parties are also requested to explore the possibility

of a settlement.

(RAVI KRISHAN KAPUR, J.) S.Bag