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Kotak Mahindra Prime Ltd vs Amit Manpuria
2023 Latest Caselaw 1670 Cal/2

Citation : 2023 Latest Caselaw 1670 Cal/2
Judgement Date : 25 July, 2023

Calcutta High Court
Kotak Mahindra Prime Ltd vs Amit Manpuria on 25 July, 2023
OD-59

                     IN THE HIGH COURT AT CALCUTTA
                      Ordinary Original Civil Jurisdiction
                               ORIGINAL SIDE

                                EC/63/2019

                        KOTAK MAHINDRA PRIME LTD
                                   VS
                             AMIT MANPURIA


BEFORE:
The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date : 25th July, 2023.

Appearance:

Mr. D. Banerjee, Adv.

Mr. Jit Roy, Adv.

Mr. Abir Das, Adv.

...for the award-holder

Mr. Sandipan Maiti, Adv. ...for the judgment-debtor

The Court:- At the instance of the judgment-debtor, let this matter

appear on 27th July, 2023.

(RAVI KRISHAN KAPUR, J.)

S.Bag

 
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