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M/S Power Mech Projects Limited vs M/S Bharat Heavy Electricals ...
2023 Latest Caselaw 1656 Cal/2

Citation : 2023 Latest Caselaw 1656 Cal/2
Judgement Date : 24 July, 2023

Calcutta High Court
M/S Power Mech Projects Limited vs M/S Bharat Heavy Electricals ... on 24 July, 2023
OCD-8
                                    AP/444/2023

                         IN THE HIGH COURT AT CALCUTTA
                          Ordinary Original Civil Jurisdiction
                                   ORIGINAL SIDE
                                (Commercial Division)

                       M/S POWER MECH PROJECTS LIMITED
                                     VS
                     M/S BHARAT HEAVY ELECTRICALS LIMITED

BEFORE:
The Hon'ble JUSTICE MOUSHUMI BHATTACHARYA
Date : 24th July, 2023.

                                                                                  Appearance:
                                                                      Ms. Swati Dalmia, Adv.
                                                                     Mr. Orijit Chaterjee, Adv.
                                                                 Ms. Sabarni Mukherjee, Adv.
                                                                           ...for the petitioner

                                                                          Mr. Rohit Das, Adv.
                                                                  Ms. Kishwar Rahman, Adv.
                                                                         ...for the respondent

The Court:- Learned counsel appearing for the petitioner and the

respondent have made their submissions primarily on two points. First, the

alleged insufficiency of the stamp and second whether the arbitration clause in

the work order has been incorporated in the contract entered into between the

parties on 15th October, 2015.

The supplementary affidavit on behalf of the petitioner is taken on record.

The original agreement of 15th October, 2015 has also been placed before the

Court

List this matter on 26th July, 2023 for counsel appearing for the

respondent to distinguish the judgments.

(MOUSHUMI BHATTACHARYA, J.)

bp.

 
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