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Pradeep Kumar Halwasiya vs Sunil Ramesh Gogia
2023 Latest Caselaw 1654 Cal/2

Citation : 2023 Latest Caselaw 1654 Cal/2
Judgement Date : 24 July, 2023

Calcutta High Court
Pradeep Kumar Halwasiya vs Sunil Ramesh Gogia on 24 July, 2023
OD-3
                                 ORDER SHEET

                           IA No. GA 1 of 2023
                                   In
                             CS 118 of 2023
                    IN THE HIGH COURT AT CALCUTTA
                 ORIDNARY ORIGINAL CIVIL JURISDICTION
                             ORIGINAL SIDE


                        PRADEEP KUMAR HALWASIYA
                                   VS.
                           SUNIL RAMESH GOGIA


BEFORE:
The Hon'ble JUSTICE ARINDAM MUKHERJEE

Date: 24th July, 2023.

Mr. Reetobroto Kumar Mitra, Mr. Ayan Dutta, Ms. Debolina Dey, Advocates for plaintiff.

The Court : This is an application for judgment on admission.

The defendant remains unrepresented despite service as will appear

from the affidavit of service filed in Court today which is taken on record.

After hearing the plaintiff, I find that there is no scope of passing any

interim order. Let affidavits be called for.

Let affidavit-in-opposition be filed by 11th August, 2023; reply thereto,

if any, be filed by 29th August, 2023. Let this matter appear in the monthly

list of September, 2023 under the heading 'Adjourned Motion'.

(ARINDAM MUKHERJEE, J.)

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