Karnani Properties Ltd vs M/S. Bhalla'S Carpets
2023 Latest Caselaw 1653 Cal/2

  OD-15

                        IA No.GA/2/2023
                               In
                          CS/126/2019

                IN THE HIGH COURT AT CALCUTTA
            Ordinary Original Civil Jurisdiction
                        ORIGINAL SIDE


                              KARNANI PROPERTIES LTD.

                                     -Versus-

                              M/S. BHALLA'S CARPETS

 BEFORE
 The Hon'ble Justice KRISHNA RAO
 Date: 24th July, 2023

                                                       APPEARANCE:
                                    Mr. Sabyasachi Chowdhury, Adv.
                                       Mr. Neelesh Chowdhury, Adv.
                                              Mr. Pranit Bag, Adv.
                                         Ms. Anuradha Poddar, Adv.
                                    Mr. Shaunak Mukhopadhyay, Adv.
                                      ...the plaintiff/petitioner.

                                   Mr. Surojit Nath Mitra, Sr. Adv.
                                                Mr. Rohit Das, Adv.
                                          Ms. Kishwar Rahaman, Adv.
                                               Ms. Sristi Roy, Adv.
                                   ...for the defendant/respondent.

The Court: Hearing concluded. Fix for judgment.

Parties are directed to file their written notes of

argument within three days from date.

(KRISHNA RAO, J.)

A/s.