Spx Flow Technology Singapore Pte ... vs Sanjay Jain
2023 Latest Caselaw 1648 Cal/2

OD-15

                         IN THE HIGH COURT AT CALCUTTA
                          Ordinary Original Civil Jurisdiction
                                   ORIGINAL SIDE


                                  EC/324/2019
                      IA NO: GA/1/2019(Old No:GA/2548/2019)

                   SPX FLOW TECHNOLOGY SINGAPORE PTE LTD
                                    VS
                                SANJAY JAIN


BEFORE:
The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date : 24th July, 2023 Appearance:

Mr. Soumabho Ghosh, Adv. Ms. R.V. Gundalia, Adv. Ms. T. Bhattacharyya, Adv. Ms. Aritra Chakraborty, Adv.

...for decree holder.

Mr. Aritra Basu, Adv.

Mr. S. Trivedi, Adv.

Mr. S. Sarawgi, Adv.

...for defendant.

The Court:- Affidavit of Assets in terms of the order dated 12 July, 2023 filed

by the judgment debtor be kept with the records.

A copy of the same is served on the decree holder.

Let this matter appear for 'Examination of Judgment Debtor' on 3 August,

2023.

(RAVI KRISHAN KAPUR, J.) SK.