The State Of West Bengal And Ors vs M/S B B M Enterprise
2023 Latest Caselaw 1636 Cal/2

OCD-24

                        IN THE HIGH COURT AT CALCUTTA
                         Ordinary Original Civil Jurisdiction
                                  ORIGINAL SIDE
                               (Commercial Division)


                                IA NO. GA/1/2023
                                 In AP/808/2022

                     THE STATE OF WEST BENGAL AND ORS.
                                     Vs
                            M/S B B M ENTERPRISE


BEFORE:
The Hon'ble JUSTICE MOUSHUMI BHATTACHARYA
Date : 20th July, 2023.
                                                                              Appearance:
                                                                 Mr. Priyankar Saha, Adv.
                                                                Mr. Arindam Mondal, Adv.
                                                                  Mr. Paritosh Sinha, Adv.
                                                                            ...for the State

                                                                     Mr. Sakya Sen, Adv.
                                                                     ...for the respondent

The Court:- Learned counsel appearing for the parties have indicated their

respective points.

List this matter on 25th July, 2023 under the heading "For Judgment".

(MOUSHUMI BHATTACHARYA, J.)

T.O.

A.R.(C.R.)