Vijay Kumar Berlia vs Parimal Vibhash Mehta And Ors
2023 Latest Caselaw 1634 Cal/2

OD-1
                                ORDER SHEET

                                 CC/71/2022
                              IA NO: GA/1/2023

                     IN THE HIGH COURT AT CALCUTTA
                        Special Jurisdiction (Contempt)
                                ORIGINAL SIDE

                          VIJAY KUMAR BERLIA
                                VERSUS
                    PARIMAL VIBHASH MEHTA AND ORS.


      BEFORE:
      The Hon'ble JUSTICE MOUSHUMI BHATTACHARYA

Date : July 20, 2023.

Appearance:

Mr. Sagar Bandopadhyay, Adv.

Mr. Tamoghna Saha, Adv.

Mr. Ratul Das, Adv.

Ms. Aparupa Ghosal, Adv.

..for the petitioner

Mr. Ratnanko Banerji, Sr. Adv.

Mr. Varun Kedia, Adv.

Mr. A. Jaiswal, Adv.

..for the alleged contemnors

The Court: The present petition arises out of a judgment and order

passed by this Court on 4th October, 2021. The petitioner is the third

defendant in the suit filed by the plaintiffs. The defendant no. 3 and the

plaintiffs are on one side and the defendant no. 15 company and the

defendant nos. 1 and 2 are on the other.

List this matter on 3rd August, 2023, as prayed for.

(MOUSHUMI BHATTACHARYA, J.)

sg.