Eskay Brothers Steels Limited vs Ajajy Jaiswal
2023 Latest Caselaw 1629 Cal/2

OD-4

                     IN THE HIGH COURT AT CALCUTTA
                      Ordinary Original Civil Jurisdiction
                               ORIGINAL SIDE

                                 EC/364/2018

                     ESKAY BROTHERS STEELS LIMITED
                                  VS
                             AJAJY JAISWAL

BEFORE:
The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date : 20th July, 2023.

Appearance:

Mr. Arban Chakraborty, Adv. Ms. Pragya Bhowmick, Adv. Mr. Sukalyan Chakraborty, Adv.

...for the decree-holder

The Court:- The judgment-debtor is directed to be present for

examination on 3rd August, 2023.

In the meantime, liberty is given to the decree-holder to file an

appropriate application as prayed for.

(RAVI KRISHAN KAPUR, J.)

S.Bag