Inox Air Products Pvt. Ltd vs Director Of Industries
2023 Latest Caselaw 1627 Cal/2

                                        WPO/1230/2023
                                IN THE HIGH COURT AT CALCUTTA
                              Constitutional Writ Jurisdiction
                                        ORIGINAL SIDE

                                 INOX AIR PRODUCTS PVT. LTD.
                                              VS
                     DIRECTOR OF INDUSTRIES, DIRECTORATE OF INDUSTRIES,
                                 GOVT. OF WEST BENGAL & ORS.

              BEFORE:
              The Hon'ble JUSTICE SABYASACHI BHATTACHARYYA
              Date: 20th July, 2023.

                                                       Mr. J. P. Khaitan, Sr. Adv.
                                                            Ms. Dipali Sheth, Adv.
                                                       Mr. Indranil Banerjee, Adv.
                                                            Ms. Subham Mehta, Adv.
                                                       Mr. Subrata Mukherjee, Adv.
                                                          . . .for the petitioner.

                                                       Mr. Somnath Ganguli, A.G.P.
                                                              Mr. Vivek Basu, Adv.
                                                          Mr. Paritosh Sinha, Adv.
                                                         . . .for the respondents.

Mr. Suddhadev Adak, Adv. . . .for the WBIDCL.

Mr. Prasun Mukherjee, Adv. Mr. Deepak Agarwal, Adv.

. . .for the DVC.

The Court: Arguments have been concluded.

The matter is reserved for judgment.

(SABYASACHI BHATTACHARYYA, J.)

K. Banerjee A.R. (C.R.)