Sulochana Poddar vs Kamlesh Agarwal
2023 Latest Caselaw 1614 Cal/2

OD-7
                     IN THE HIGH COURT AT CALCUTTA
                   ORDINARY ORIGINAL CIVIL JURISDICTION
                                ORIGINAL SIDE

                               IA NO.GA 2 OF 2023
                                       IN
                                 CS 176 OF 2022
                               IN THE MATTER OF:
                              SULOCHANA PODDAR
                                      VS.
                               KAMLESH AGARWAL


BEFORE:
The Hon'ble JUSTICE ARINDAM MUKHERJEE

Date : 18th July, 2023.

Appearance:

Mr. Rajarshi Dutta, Adv.

Mr. Sarbajit Mukherjee, Adv.

Mr. A.P. Agarwalla, Adv.

For plaintiff

The Court : This is an application by the plaintiff for summary judgment

under the provisions of Chapter XIIIA of the Original Side Rules of this Court.

The defendant remains unrepresented despite service.

After hearing the plaintiff, it appears that the matter is required to be

heard on affidavits.

Let affidavit-in-opposition be filed by 9th August, 2023; reply, if any, be

filed by 23rd August, 2023.

Let this matter appear in the list under the heading "Chamber Application

For Final Disposal" on 29th August, 2023.

(ARINDAM MUKHERJEE, J.)

sb/