Meena Khemka & Ors vs Shefields Ltd. & Ors
2023 Latest Caselaw 1607 Cal/2

OD-14

                        IN THE HIGH COURT AT CALCUTTA
                         Ordinary Original Civil Jurisdiction
                                  ORIGINAL SIDE

                                    EC/56/2018


                               MEENA KHEMKA & ORS
                                       VS
                               SHEFIELDS LTD. & ORS.


BEFORE:
The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date : 17th July, 2023 Appearance:

Mr. Siddhartha Roy, Adv.

...for the decree-holders

The Court:- The matter had been adjourned on an earlier occasion i.e., 15th

July, 2023.

An accommodation is sought for on behalf of the decree-holder.

The judgment-debtors are not represented.

As a last chance, let this matter appear on 24th July, 2023.

It is made clear that in the absence of any firm settlement, the matter will

stand dismissed for default.

(RAVI KRISHAN KAPUR, J.)

S.Bag