Investment And Finance Ompany ... vs Afsor Sk And Anr
2023 Latest Caselaw 1589 Cal/2

OCD-134

                         IN THE HIGH COURT AT CALCUTTA
                          Ordinary Original Civil Jurisdiction
                                   ORIGINAL SIDE
                                (Commercial Division)

                                    EC/220/2022

                           M/S CHOLAMANDALAM
                   INVESTMENT AND FINANCE OMPANY LIMITED
                                     VS
                             AFSOR SK AND ANR.


BEFORE:
The Hon'ble JUSTICE MOUSHUMI BHATTACHARYA

Date : 14th July, 2023.

Appearance:

Ms. Tutul Das, Adv.

Ms. Pooja Sett Chakraborty, Adv.

...for the decree-holder

Ms. Gitashree Mistry, Adv. ...for the judgment-debtors

The Court:- Adjournment is prayed for on behalf of the counsel for the

judgment-debtor.

List this matter on 21st July, 2023.

(MOUSHUMI BHATTACHARYA, J.)

T.O.

A.R.(C.R.)