Swapan Bhowmick vs The State Of West Bengal And Ors
2023 Latest Caselaw 1585 Cal/2

OD-6



                     IN THE HIGH COURT AT CALCUTTA
                    CONSTITUTIONAL WRIT JURISDICTION
                                ORIGINAL SIDE

                            WPO 2361 OF 2022
                           IN THE MATTER OF:
                           SWAPAN BHOWMICK
                                   VS
                   THE STATE OF WEST BENGAL AND ORS.


BEFORE:
The Hon'ble JUSTICE ARINDAM MUKHERJEE

Date : 14th July, 2023.

Appearance:

Mr. Debdutta Basu, Adv.

For petitioner

Ms. Deblina Chattaraj,Adv. Ms.Angana Dutta, Adv.

For WBTC Ltd.

The Court : Hearing concluded. Judgment reserved.

(ARINDAM MUKHERJEE, J.)

sb/