Smifs Ltd vs Castle Distribution Pvt Ltd
2023 Latest Caselaw 1581 Cal/2

OCD-135

                        IN THE HIGH COURT AT CALCUTTA
                         Ordinary Original Civil Jurisdiction
                                  ORIGINAL SIDE
                               (Commercial Division)


                                   EC/231/2022

                                  SMIFS LTD
                                      VS
                         CASTLE DISTRIBUTION PVT LTD.


BEFORE:
The Hon'ble JUSTICE MOUSHUMI BHATTACHARYA

Date : 14th July, 2023.

Appearance:

Mr. Swatarup Banerjee, Adv.

Mr. Sariful Haque, Adv.

Ms. Sonia Mukherjee, Adv.

...for the decree-holder

Mr. Triptimoy Talukder, Adv. Mr. Diptomoy talukder, Adv.

Mr. Swapan Bhattacharya, Adv.

...for the judgment-debtor

The Court:- The Report of the learned Special Officer is taken on record.

The judgment-debtor has not complied with the directions passed in the order of

16th June, 2023. The Advocate-on-Record of the judgment-debtor has not

contended to the extent of providing copies of the documents to the Advocate-on-

Record of the award-holder.

Let this copies be made over to the Advocate-on-Record of the award-

holder in the course of the day.

Let this matter appear on 28th July, 2023.

(MOUSHUMI BHATTACHARYA, J.)

T.O.

A.R.(C.R.)