Poonawalla Fincorp Limited vs Amrit Kumar Samanta And Ors
2023 Latest Caselaw 1564 Cal/2

OD-96
                  IN THE HIGH COURT AT CALCUTTA
                ORDINARY ORIGINAL CIVIL JURISDICTION
                           ORIGINAL SIDE


                                EC/255/2019


                     POONAWALLA FINCORP LIMITED
                                 VS
                    AMRIT KUMAR SAMANTA AND ORS.


      BEFORE:
      The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date : 13th July, 2023.

Appearance:

Mr. Paritosh Sinha, Adv.

Mr. K.K. Pandey, Adv.

Ms. E. Saha, Adv.

The Court : It is submitted on behalf of the award holder

that the award holder had filed an Affidavit of Assets and the

matter be fixed examination of judgment debtors.

In such circumstances, let this matter appear in the Monthly

List of August, 2023.

In the meantime, the award holder is directed to serve a

notice on the judgment debtor.

(RAVI KRISHAN KAPUR, J.)

SK.