Eic Holdings Private Limited vs Himsd Private Limited
2023 Latest Caselaw 1546 Cal/2

OD-5                             ORDER SHEET


                           IA No.GA 1 of 2023
                                   In
                              CS 75 of 2023
                   IN THE HIGH COURT AT CALCUTTA
                 ORDINARY ORIGINAL CIVIL JURISDICTION
                             ORIGINAL SIDE


                      EIC HOLDINGS PRIVATE LIMITED
                                   VS.
                          HIMSD PRIVATE LIMITED


BEFORE:
The Hon'ble JUSTICE ARINDAM MUKHERJEE

Date: 13th July, 2023.

Mr. Arjun Mookerjee, Mr. Amit Meharia, Ms. P. Banerjee, Ms. Subika Paul, Ms. Amrita Das, Advocates for plaintiff.

Mr. Arya Bhattacharyya, Mr. Snehasish Dey, Advocates for Defendant.

The Court : This is an application for summary judgment under the

provision of Chapter XIIIA of the Original Side Rules of this Court.

The matter requires to be heard on affidavits.

Let affidavit-in-opposition be filed by 4th August, 2023; reply thereto,

if any, be filed by 25th August, 2023. Let this matter appear in the monthly

list of September, 2023 under the heading "Chamber Application for Final

Disposal".

(ARINDAM MUKHERJEE, J.)

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