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Eastern Copper Manufacturing ... vs Latasha Exports Limited & Anr
2023 Latest Caselaw 1538 Cal/2

Citation : 2023 Latest Caselaw 1538 Cal/2
Judgement Date : 13 July, 2023

Calcutta High Court
Eastern Copper Manufacturing ... vs Latasha Exports Limited & Anr on 13 July, 2023
OD-13

                          IN THE HIGH COURT AT CALCUTTA
                           Ordinary Original Civil Jurisdiction
                                    ORIGINAL SIDE


                                     EC/123/2015

                  EASTERN COPPER MANUFACTURING COMPANY PVT LTD
                                       VS
                          LATASHA EXPORTS LIMITED & ANR.

BEFORE:
The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date : 13th July, 2023

Appearance:

Mr. Soumabho Ghose, Adv.

Ms. Sonia Sharma, Adv.

Mr. Souradeep Banerjee, Adv.

The Court:- The judgment debtors remain unrepresented.

It is submitted on behalf of the decree holder that in view of the default

and fraud committed by the judgment debtors, an application for appropriate

reliefs is being filed by the decree holder.

In such circumstances, let this matter appear on 20th July, 2023.

(RAVI KRISHAN KAPUR, J.)

D.Ghosh

 
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