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Concast Cement Private Limited vs Deccan Chronicle Holdings ...
2023 Latest Caselaw 1537 Cal/2

Citation : 2023 Latest Caselaw 1537 Cal/2
Judgement Date : 13 July, 2023

Calcutta High Court
Concast Cement Private Limited vs Deccan Chronicle Holdings ... on 13 July, 2023
OD-41

                       IN THE HIGH COURT AT CALCUTTA
                        Ordinary Original Civil Jurisdiction
                                 ORIGINAL SIDE

                                EC/97/2019
                    IA NO: GA/1/2020(Old No:GA/521/2020)

                   CONCAST CEMENT PRIVATE LIMITED
                                 VS
              DECCAN CHRONICLE HOLDINGS LIMITED AND ANR.


BEFORE:
The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date : 13th July, 2023.

Appearance:

Ms. Noelle Banerjee, Adv. Mr. A. Kakhotia, Adv.

Mr. D. Dey, Adv.

...for the award-holder

Mr. Rajarshi Dutta, Adv. Mr. Sarbajit Mukherjee, Adv. Mr. Sandip Kumar Dutta, Adv. ...for the judgment-debtors

The Court:- At the instance of the parties, let this matter appear on 25th

July, 2023.

In the meantime, the parties are directed to inform this Court of the

status of the proceedings pending before the Hon'ble Supreme Court.

(RAVI KRISHAN KAPUR, J.)

S.Bag

 
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